Punjab-Haryana High Court
Gurmeet Singh & Ors vs U.H.B.V.N.L. & Ors on 11 February, 2019
Author: Ritu Bahri
Bench: Ritu Bahri
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.30015 of 2018
Date of decision : 11.02.2019
Gurmeet Singh and others
...Petitioners
Vs.
Uttar Haryana Bijli Vitran Nigam Limited and another
...Respondents
CORAM: HON'BLE MS. JUSTICE RITU BAHRI
Present: Mr. Ashutosh Kaushik, Advocate,
for the petitioners.
***
Ritu Bahri, J. (oral) Learned counsel for the petitioners seeks to withdraw this petition.
Dismissed as withdrawn.
(RITU BAHRI) 11.02.2019 JUDGE ajp Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 16-02-2019 22:12:11 :::