Calcutta High Court (Appellete Side)
Prabir Kumar Talukdar vs West Bengal Housing Infrastructure ... on 16 September, 2022
01-12. 16.09.2022
Ct. No.6
Tanmoy
M.A.T. 1309 of 2015
Prabir Kumar Talukdar
-Versus-
West Bengal Housing Infrastructure Development Corporation
Limited & Ors.
With
IA No: C.A.N. 1 of 2018 (Old No: C.A.N. 4709 of 2018)
With
IA No: C.A.N. 2 of 2020
With
IA No: C.A.N. 3 of 2021
With
F.M.A. 2752 of 2015
Shivmangal Securities Pvt. Ltd. & Ors.
-Versus-
West Bengal Housing Infrastructure Development Corporation
Limited & Ors.
With
F.M.A. 2754 of 2015
Mohanlal Agarwal & Ors.
-Versus-
West Bengal Housing Infrastructure Development Corporation
Limited & Ors.
With
IA No: C.A.N. 1 of 2015 (Old No: C.A.N. 7509 of 2015)
With
IA No: C.A.N. 3 of 2019 (Old No: C.A.N. 1990 of 2019)
With
F.M.A. 2755 of 2015
Narayan Chandra Bandyopadhyay & Anr.
-Versus-
The State of West Bengal & Ors.
With
F.M.A. 3664 of 2015
RDB Textile Ltd. & Anr.
-Versus-
West Bengal Housing Infrastructure Development Corporation
Limited & Ors.
With
IA No: C.A.N. 1 of 2015 (Old No: C.A.N. 12272 of 2015)
With
M.A.T. 1069 of 2015
Bengal Brick Field Owners' Association & Ors.
-Versus-
West Bengal Housing Infrastructure Development Corporation
Limited & Ors.
With
IA No: C.A.N. 1 of 2018 (Old No: C.A.N. 4370 of 2018)
With
IA No: C.A.N. 2 of 2020
With
2
M.A.T. 1129 of 2015
Hi-Tech Hatch Fresh Pvt. Ltd. & Ors.
-Versus-
West Bengal Housing Infrastructure Development Corporation
Limited & Ors.
With
IA No: C.A.N. 1 of 2018 (Old No: C.A.N. 4817 of 2018)
With
IA No: C.A.N. 2 of 2020
With
M.A.T. 1174 of 2015
Swadhin Kumar Sadhu
-Versus-
West Bengal Housing Infrastructure Development Corporation
Limited & Ors.
With
IA No: C.A.N. 2 of 2017 (Old No: C.A.N. 1345 of 2017)
With
M.A.T. 1763 of 2015
Ajay Tibrewal & Ors.
-Versus-
West Bengal Housing Infrastructure Development Corporation
Limited & Ors.
With
IA No: C.A.N. 2 of 2016 (Old No: C.A.N. 1278 of 2016)
With
M.A.T. 1899 of 2015
Md. Nawsad Ali
-Versus-
West Bengal Housing Infrastructure Development Corporation
Limited & Ors.
With
M.A.T. 370 of 2017
Mainak Sirkar
-Versus-
The State of West Bengal & Ors.
With
IA No: C.A.N. 1 of 2017 (Old No: C.A.N. 2761 of 2017)
With
IA No: C.A.N. 2 of 2017 (Old No: C.A.N. 2762 of 2017)
With
F.M.A. 2355 of 2015
Dreamland Infrabuild Pvt. Ltd. & Anr.
-Versus-
The State of West Bengal & Ors.
With
IA No: C.A.N. 3 of 2019 (Old No: C.A.N. 264 of 2019)
Mr. Anindya Lahiri, Adv.,
Mr. Ravi Kumar Dubey, Adv.
...for the appellants in
M.A.T. 1309 of 2015,
M.A.T. 3664 of 2015,
3
M.A.T. 1069 of 2015,
M.A.T. 1129 of 2015
M.A.T. 1174 of 2015 &
M.A.T. 1899 of 2015.
Mr. Nawal Kishore Agarwal, (in-person)
...for the appellants in
F.M.A. 2752 of 2015.
Mr. Saptansu Basu, Ld. Sr. Adv.,
Mr. V. Bhatia, Adv.,
Mr. G. Prasad, Adv.
...for the appellants in
F.M.A. 2754 of 2015.
Mr. Indranil Nandi, Adv.,
Mr. D.P. Samanta, Adv.,
Mr. S. Konar, Adv.
...for the appellants in
F.M.A. 2755 of 2015.
Mr. Amlan Jyoti Sengupta, Adv.,
Mr. Rahul Sengupta, Adv.
...for the appellant no.1 in
M.A.T. 1069 of 2015.
Mr. Kishore Datta, Ld. Sr. Adv.,
Ms. Sumitra Das, Adv.,
Ms. Riya Chatterjee, Adv.
...for the appellants in
F.M.A. 2355 of 2015.
Mr. Jayanta Kumar Mitra, Ld. Sr. Adv.,
Mr. Abhratosh Majumdar, Ld. Sr. Adv.,
Mr. Debanjan Mandal, Adv.,
Mr. Jishnu Chowdhury, Adv.,
Mr. Sandip Dasgupta, Adv.,
Mr. Chayan Gupta, Adv.,
Mr. Deepan Sarkar, Adv.,
Mr. Saaqib Siddiqui, Adv.,
Mr. Aviroop Mitra, Adv.
...for the WBHIDCO.
Md. T.M. Siddiqui, Ld. A.G.P.
...for the State.
Mr. Aniruddha Chattterjee, Adv.,
Mr. Rahul Karmakar, Adv.,
Mr. Uttiyo Mallick, Adv.
...for the respondent no.16 in
M.A.T. 1309 of 2015, M.A.T. 1069 of 2015 & M.A.T. 1129 of 2015.
4Mr. Jayanta Kumar Mitra, learned Senior Advocate appearing for the West Bengal Housing Infrastructure Development Corporation Limited, resumes his argument, but does not conclude. List the matters once again on September 19, 2022 marked '12:15 p.m.' for further hearing. Let the records of following writ petitions be produced before us on the next date:
W.P. 2523 (W) of 2014 (Prime Steel Junction (P) Ltd. & Ors. -Vs.- WBHIDCO Ltd. & Ors.);
W.P. 36986 (W) of 2013 (Excelsior India (P) Ltd. -Vs.- WBHIDCO Ltd. & Ors.); W.P. 6440 (W) of 2014 (Nitin Mittal -Vs.- WBHIDCO Ltd. & Ors.);
W.P. 1992 (W) of 2014 (Madhu Agarwal -Vs.- WBHIDCO Ltd. & Ors.);
W.P. 3162 (W) of 2014 (Isha Holdings Ltd. & Anr. -Vs.- State of WB & Ors.); W.P. 30170 of 2013 (Manaksia Ltd. & Ors. - Vs.- WBHIDCO Ltd. & Ors.);
W.P. 7752 (W) of 2012 (Kidz Healthcare (P) Ltd. & Anr. -Vs.- WBHIDCO Ltd. & Ors.); W.P. 2395 (W) of 2014 (Adhunik Infrastructure (P) Ltd. & Anr. -Vs.- State of WB & Ors.);
5 W.P. 36271 (W) of 2013 (Sweet 'N' Sour & Anr. - Vs.- WBHIDCO Ltd. & Ors.); W.P. 4574 (W) of 2012 with C.A.N. 9338 of 2012 (Sukhendu Ghosh -Vs.- State of West Bengal & Ors.);
W.P. 21411 (W) of 2013 (Dr. Rohini Lal Muni Chakravarti & Ors. -Vs.- WBHIDCO Ltd. & Ors.);
W.P. 3132 (W) of 2012 (Rajpath Contractors & Engineers Ltd. -Vs.- State of WB & Ors.). (Rai Chattopadhyay, J.) (Arijit Banerjee, J.)