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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in The Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970

(2)The Government in the Industries Department may by a notification in the official gazette declare a Saline area to be an open area or a reserved area. The Director shall divide and demarcate suitable plots out of the open area.