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Madhya Pradesh High Court

Deepak Vishnoi vs The State Of Madhya Pradesh on 20 April, 2026

1 MCRC-34364-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 34364 of 2023 (DEEPAK VISHNOI Vs THE STATE OF MADHYA PRADESH ) Dated : 20-04-2026 Shri M. Paliwal - Advocate for the petitioner.

As prayed, list in the next week.

(HIMANSHU JOSHI) JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 21-04-2026 10:54:13