Madhya Pradesh High Court
Deepak Vishnoi vs The State Of Madhya Pradesh on 20 April, 2026
1 MCRC-34364-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 34364 of 2023 (DEEPAK VISHNOI Vs THE STATE OF MADHYA PRADESH ) Dated : 20-04-2026 Shri M. Paliwal - Advocate for the petitioner.
As prayed, list in the next week.
(HIMANSHU JOSHI) JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 21-04-2026 10:54:13