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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Assam - Subsection

Section 39(1)(iii) in Madhabdev University Act, 2017

(iii)the Registrar shall be the Member-Secretary of the Selection Committee except for the Selection Committee of the appointment of Registrar in which case the Vice-Chancellor shall nominate one person as Member-Secretary in consultation with the Executive Council.