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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(2) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(2)These after care organization are essential for all children or youth between the age of 18 to 20 years; and as such, this age group is most vulnerable and the need care; guidance and protection.