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[Cites 0, Cited by 0] [Section 11(e)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(e)(5) in THE COASTAL AQUACULTURE AUTHORITY (AMENDMENT) ACT, 2023

(5)The adjudicating officer or the Appellate Authority shall be deemed to be a civil court for the purposes of sections 345 and 346 of the Code of Criminal Procedure, 1973.”.