Section 53(2)(g) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

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Union of India - Subsection

Section 53(2)(g) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

(g)the form and the manner and the time at which the Authority shall furnish annual report under sub-section (2) of section 27;

(ga)[ the qualification and experience of, and the manner of appointment of, the Adjudicating Officer under sub-section (1) of section 33B; [Inserted by Act No. 14 of 2019, dated 23.7.2019.]

(gb)the form, manner, and fee for an appeal to be filed under sub-section (2) of section 33C;]

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Union of India - Subsection

Section 53(2)(g) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016