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Union of India - Section

Section 3 in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

3. Final Examination.

(1)Every probationer shall during the period of training at the Academy, appear at the final examination comprising of-
(a)written and practical examinations;
(b)exercise, tours and excursions; and
(c)qualifying tests.
(2)The final examination shall, subject to these regulations, be held at the Academy in such manner as may be decided by the Director.
(3)The dates and the places for conducting various examinations and qualifying tests shall be fixed by the Director.