Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 52 in Tamil Nadu District Municipalities Act, 1920 52. to 55. [Omitted by section 44 of the Madras City Municipal Corporation District Municipalities and Panchayats (Amendment) Act, 1964 (Tamil Nadu Act 2 of 1964)]
