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Calcutta High Court

Commissioner Of Income Tax vs Forum Projects Private Limited on 2 August, 2018

Author: I. P. Mukerji

Bench: I. P. Mukerji

OD-8 ITA No. 586 of 2008 IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE COMMISSIONER OF INCOME TAX, CENTRAL-III Versus FORUM PROJECTS PRIVATE LIMITED Before:

The Hon'ble Justice I. P. MUKERJI And The Hon'ble Justice AMRITA SINHA Date: 2nd August, 2018 Appearance:
Ms. Asha Ghutghutia, Adv.
Mr. Avra Mazumder, Adv.
The Court: Learned counsel for the appellant, on instruction, submits that by virtue of the circular of the Central Board of Direct Taxes dated 11th July 2018, his client does not want to prosecute this appeal.
Accordingly, the same is dismissed as not pressed. Interim order, if any, is vacated. Certified photocopy of this order, if applied for, be supplied to the parties upon compliance with all requisite formalities.
(I. P. MUKERJI, J.) (AMRITA SINHA, J.) R. Bose