Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 37] [Entire Act] State of Jammu-Kashmir - Subsection Section 37(1) in The Jammu and Kashmir Development Act, 1970 (1)The Authority shall carry out such direction as may be issued to it from time to time by the Government for the administration of this Act.
