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Supreme Court - Daily Orders

Dileep Kumar Pandey vs Union Of India on 4 October, 2023

Bench: Abhay S. Oka, Pankaj Mithal

                                                   1



     ITEM NO.114                          COURT NO.11                    SECTION III-A

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

                                   Civil Appeal    No(s).   10899/2013

     DILEEP KUMAR PANDEY                                             Appellant(s)

                                                  VERSUS

     UNION OF INDIA & ORS.                                           Respondent(s)

     WITH
     C.A. No. 11378/2013 (III-A)

     Date : 04-10-2023 These appeals were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Parties                  Mr. Sanjay R Hegde, Sr. Adv.
                                  Mr. Anand Singh, Adv.
                                  Mr. S. Santanam Swaminadhan, Adv.
                                  Ms. Abhilasha Shrawat, Adv.
                                  Mr. Kartik Malhotra, Adv.
                                  Mr. Anindit Mandal, Adv.
                                  Mr. Darsh Bansal, Adv.
                                  Mr. Shahrukh Ali, Adv.
                                  Mr. Ankit Tiwari, Adv.
                                  Mrs. Aarthi Rajan, AOR

     For Respondent(s)             Mr. K.M. Nataraj, ASG
                                   Ms. Aishwarya Bhati, ASG
                                   Mr. Ankur Talwar, Adv.
                                   Mr. Rajat Nair, Adv.
                                   Mr. Kanu Agarwal, Adv.
                                   Mr. Annam Venkatesh, Adv.
                                   Ms. Sairica S Raju, Adv.
                                   Mr. Ashutosh Ghade, Adv.
                                   Mr. Shreeyash U Lalit, Adv.
                                   Ms. Ameyavikrama Thanvi, Adv.

                                  Mr. Sanjay R Hegde, Sr. Adv.
Signature Not Verified
                                  Mr. Anand Singh, Adv.
Digitally signed by
Anita Malhotra
Date: 2023.10.04
                                  Mr. S. Santanam Swaminadhan, Adv.
16:33:46 IST
Reason:                           Ms. Abhilasha Shrawat, Adv.
                                  Mr. Kartik Malhotra, Adv.
                                  Mr. Anindit Mandal, Adv.
                                  Mr. Darsh Bansal, Adv.
                                  Mr. Shahrukh Ali, Adv.
                                   2

                    Mr. Ankit Tiwari, Adv.
                    Mrs. Aarthi Rajan, AOR

                    Mr. Rupesh Kumar, AOR
                    Ms. Neelam Sharma, Adv.
                    Ms. Pankhuri Shrivastava, Adv.
                    Mr. Atreya G.c., Adv.

                    Mr. Anant Vijay Palli, Adv.
                    Mr. Anupam Raina, Adv.
                    Mr. Nikhil Palli, Adv.
                     Mr. Nishant Kumar, Adv.
                    Mr. Deepak Goel, AOR
                    Ms. Alka Goyal, Adv.

       UPON hearing the counsel the Court made the following
                             O R D E R

At the request made by the learned counsel appearing for the respondents, list on 11.10.2023.

Registry to ensure that the affidavit filed by the Union of India is placed on the file.

(POOJA SHARMA)                                   (AVGV RAMU)
COURT MASTER (SH)                              COURT MASTER (NSH)