Supreme Court - Daily Orders
Dileep Kumar Pandey vs Union Of India on 4 October, 2023
Bench: Abhay S. Oka, Pankaj Mithal
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ITEM NO.114 COURT NO.11 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 10899/2013
DILEEP KUMAR PANDEY Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
WITH
C.A. No. 11378/2013 (III-A)
Date : 04-10-2023 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Parties Mr. Sanjay R Hegde, Sr. Adv.
Mr. Anand Singh, Adv.
Mr. S. Santanam Swaminadhan, Adv.
Ms. Abhilasha Shrawat, Adv.
Mr. Kartik Malhotra, Adv.
Mr. Anindit Mandal, Adv.
Mr. Darsh Bansal, Adv.
Mr. Shahrukh Ali, Adv.
Mr. Ankit Tiwari, Adv.
Mrs. Aarthi Rajan, AOR
For Respondent(s) Mr. K.M. Nataraj, ASG
Ms. Aishwarya Bhati, ASG
Mr. Ankur Talwar, Adv.
Mr. Rajat Nair, Adv.
Mr. Kanu Agarwal, Adv.
Mr. Annam Venkatesh, Adv.
Ms. Sairica S Raju, Adv.
Mr. Ashutosh Ghade, Adv.
Mr. Shreeyash U Lalit, Adv.
Ms. Ameyavikrama Thanvi, Adv.
Mr. Sanjay R Hegde, Sr. Adv.
Signature Not Verified
Mr. Anand Singh, Adv.
Digitally signed by
Anita Malhotra
Date: 2023.10.04
Mr. S. Santanam Swaminadhan, Adv.
16:33:46 IST
Reason: Ms. Abhilasha Shrawat, Adv.
Mr. Kartik Malhotra, Adv.
Mr. Anindit Mandal, Adv.
Mr. Darsh Bansal, Adv.
Mr. Shahrukh Ali, Adv.
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Mr. Ankit Tiwari, Adv.
Mrs. Aarthi Rajan, AOR
Mr. Rupesh Kumar, AOR
Ms. Neelam Sharma, Adv.
Ms. Pankhuri Shrivastava, Adv.
Mr. Atreya G.c., Adv.
Mr. Anant Vijay Palli, Adv.
Mr. Anupam Raina, Adv.
Mr. Nikhil Palli, Adv.
Mr. Nishant Kumar, Adv.
Mr. Deepak Goel, AOR
Ms. Alka Goyal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request made by the learned counsel appearing for the respondents, list on 11.10.2023.
Registry to ensure that the affidavit filed by the Union of India is placed on the file.
(POOJA SHARMA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)