Bombay High Court
Apar Industries Limited vs The Commissioner Of Customs (Exports) ... on 26 September, 2019
Author: Nitin Jamdar
Bench: M.S.Sanklecha, Nitin Jamdar
1 192 CP 383-19.doc
Sequeira
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO. 383 OF 20 19
IN
WRIT PETITION NO. 3985 OF 2018
Apar Industries Limited .. Petitioner
Vs
The Commissioner of Customs
(Exports) and others .. Respondents
Mr.Prakash Shah i/b PDS Legal, for the Petitioner.
CORAM : M.S.SANKLECHA &
NITIN JAMDAR, JJ.
Date : 26 September 2019. P.C. :
Issue notice before admission, returnable on 8 November 2019. Humdust permitted.
(NITIN JAMDAR, J.) (M.S.SANKLECHA, J.) ::: Uploaded on - 27/09/2019 ::: Downloaded on - 28/09/2019 00:12:23 :::