Section 3(2)(a) in The Maharashtra Electricity Duty Act, 1958

[Cites 0, Cited by 3] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(a) in The Maharashtra Electricity Duty Act, 1958

(a)any areas aforesaid or any part thereof (regard being had to the price of energy prevailing therein and to the state of industrial development thereof); or

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State of Maharashtra - Subsection

Section 3(2)(a) in The Maharashtra Electricity Duty Act, 1958