Section 72(2) in Telangana Excise Act, 1968

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State of Telangana - Subsection

Section 72(2) in Telangana Excise Act, 1968

(2)In particular and without prejudice to the generality of the foregoing provisions, the Government may make rules,-

(a)prescribing the powers and duties of the [Prohibition and Excise Officers] [[Throughout the Act

For Substituted