Section 8(6)(iii) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

(iii)the reasons, if any, recorded by the Committee for the proposed supersession of any officer; and

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