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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(p) in Andhra Pradesh Mineral Dealer's Rules, 2000

(p)"Research Work" means any work done for beneficiation and upgradation of the mineral and for examining it's suitability for utilisation in the industry for the purpose of scientific study without any commercial motive;