Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of Sikkim - Subsection Section 107(2) in Sikkim Co-Operative Societies Act, 1978 (2)except with the permission of the Registrar or any other person deciding" a dispute, as the case may be, no party shall be represented at the hearing of a' dispute by a legal practitioner.
