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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(2)(i) in Assam Elementary Education Act, 1962

(i)All sums of money that may be in the State Basic Education Fund, constituted under section 11 of the Assam Basic Education Act, 1954 (Assam Act XXV of 1954), on the date on which this Act comes into force ;