Chattisgarh High Court
Baldu vs Nizam on 16 January, 2017
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WP227 No.125 of 2016
Baldu Versus Nizam
7
16/01/2017 Shri K.R. Lonia, counsel for the petitioner.
None appears for respondents No. 1 & 2 though
served.
Ms. Ashtha Shukla, Panel Lawyer for the State/respondent No.3.
I find that the petitioner has not filed copy of Plaint, WS, amendment application and reply thereof.
Let all these documents be placed on record by the petitioner for proper appreciation of the issue involved in this petition.
List it after 4 weeks.
Sd/--
(Manindra Mohan Shrivastava) Judge Praveen