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Chattisgarh High Court

Baldu vs Nizam on 16 January, 2017

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                             Order Sheet

                                       WP227 No.125 of 2016

                                         Baldu Versus Nizam

    7

16/01/2017          Shri K.R. Lonia, counsel for the petitioner.

                    None appears for respondents No. 1 & 2 though

served.

Ms. Ashtha Shukla, Panel Lawyer for the State/respondent No.3.

I find that the petitioner has not filed copy of Plaint, WS, amendment application and reply thereof.

Let all these documents be placed on record by the petitioner for proper appreciation of the issue involved in this petition.

List it after 4 weeks.

Sd/--

(Manindra Mohan Shrivastava) Judge Praveen