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[Cites 0, Cited by 0] [Section 52(6)] [Section 52] [Entire Act]

State of West Bengal - Subsection

Section 52(6)(a) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(a)the Bidhan Chandra Krishi Viswavidyalaya Council referred to in clause (6) of section 4 of the said Act shall stand dissolved, and