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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(7)(b) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(b)Occupation of State road land beyond the prescribed period, if any, for stacking building materials or goods of any other description, dumping of earth, trees, bamboos or any material as to reduce the road width, for exhibiting article for sale, for erecting poles, tents, pandals, awnings, arches, platforms, rostrums, hoardings, display boards, statues, monuments of all kinds, steps, ramps and other similar erections or for parking vehicle or stabling domestic animals and poultry and cultivation of any kind including horticulture or for any other purposes ;