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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1)(c) in The Rajasthan Mica Act, 1958

(c)buy mica or have in his possession or sell mica extracted in the State of Rajasthan from a mica mine or mica dump of which he is not in possession, or mica imported into the State of Rajasthan from any place not situated in the State except under and in accordance with a dealer's license: