Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(d) in Tamil Nadu Panchayats Building Rules, 1997

(d)the information as to the purpose for which the building or hut is proposed to be constructed, reconstructed or altered or added to: