Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax ... vs Ram Narain Jindal on 13 July, 2018

Bench: Rohinton Fali Nariman, Indu Malhotra

     ITEM NOS.5+65                             COURT NO.9                SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22442/2018

     (Arising out of impugned final judgment and order dated 21-11-2017
     in ITA No. 1021/2017 passed by the High Court Of Delhi At New
     Delhi)

     PR. COMMISSIONER OF INCOME TAX (CENTRAL) 3                          Petitioner(s)

                                                    VERSUS

     RAM NARAIN JINDAL                                                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.88076/2018-CONDONATION OF DELAY
     IN FILING)

     WITH
     Diary No(s). 22327/2018 (XIV)
     (FOR ADMISSION and I.R. and IA No.89502/2018-CONDONATION OF DELAY
     IN FILING)

     Diary No(s). 22661/2018 (XIV)
     (IA No.90226/2018-CONDONATION OF DELAY IN FILING
     IA No. 90227/2018 – EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 13-07-2018 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)                 Mr. K. Radhakrishnan, Sr. Adv.
                                       Mr. H. Raghavenedra Rao, Adv.
                                       Ms. Swati Ghildiyal, Adv.
                                       Mrs. Anil Katiyar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petitions are dismissed.

The question of law is left open.

Reason: Pending application stands disposed of.

(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER