Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 3 in The Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978

3. Cadre, Branch and Status.

(1)The service shall consist of the following cadre:-
(i)Foreman.
(ii)Subordinate Engineer Grade I.
(iii)Overseer Grade II.
(iv)Draftsman Grade II.
(v)Draftsman Grade III.
(vi)Divisional Mechanic.
(2)There exist the following additional cadres so which no further recruitment shall be made:-
(i)Overseer Grade III.
(ii)Computer Grade II.
(3)The service may also include :
(a)any post equivalent to a post in any of the cadres mentioned in sub-rule (1); and
(b)any cadre or post subsequently laid down by Government to be included in a cadre or the service.
(4)The Cadres of Subordinate Engineer Grade I, Overseer Grade II, Draftsman Grade II and Draftsman Grade III may have distinct Branches, namely, Civil, Mechanical and Electrical and each such branch shall be considered to constitute separate cadre.
(5)The status of the members shall be non-gazetted in Class III, Government Service.