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Allahabad High Court

Rang Nath Baba Alias Ranganand Chela ... vs Khaderu Maharaj Allaged Chela Vimukta ... on 3 March, 2020

Author: Saumitra Dayal Singh

Bench: Saumitra Dayal Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- WRIT - B No. - 624 of 2020
 

 
Petitioner :- Rang Nath Baba Alias Ranganand Chela Shri Bhagwan Nadji Maharaj
 
Respondent :- Khaderu Maharaj Allaged Chela Vimukta Nandji Maharaj And 3 Others
 
Counsel for Petitioner :- Omkar Dutt Malviya,Anant Ram Dube
 
Counsel for Respondent :- C.S.C.,Bhupendra Kumar Tripathi,I. N. Singh,Sriprakash Singh
 

 
Hon'ble Saumitra Dayal Singh,J.
 

1. Heard Sri Anant Ram Dube, learned counsel for the petitioner; Sri I.N. Singh, learned counsel for private respondent and Sri Shailesh Kumar Pandey, learned Standing Counsel.

2. At the outset, learned counsel for the petitioner states that he does not wish to press this petition.

3. Accordingly, the petition is dismissed as withdrawn.

Order Date :- 3.3.2020 Prakhar