Allahabad High Court
Rang Nath Baba Alias Ranganand Chela ... vs Khaderu Maharaj Allaged Chela Vimukta ... on 3 March, 2020
Author: Saumitra Dayal Singh
Bench: Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 68 Case :- WRIT - B No. - 624 of 2020 Petitioner :- Rang Nath Baba Alias Ranganand Chela Shri Bhagwan Nadji Maharaj Respondent :- Khaderu Maharaj Allaged Chela Vimukta Nandji Maharaj And 3 Others Counsel for Petitioner :- Omkar Dutt Malviya,Anant Ram Dube Counsel for Respondent :- C.S.C.,Bhupendra Kumar Tripathi,I. N. Singh,Sriprakash Singh Hon'ble Saumitra Dayal Singh,J.
1. Heard Sri Anant Ram Dube, learned counsel for the petitioner; Sri I.N. Singh, learned counsel for private respondent and Sri Shailesh Kumar Pandey, learned Standing Counsel.
2. At the outset, learned counsel for the petitioner states that he does not wish to press this petition.
3. Accordingly, the petition is dismissed as withdrawn.
Order Date :- 3.3.2020 Prakhar