Section 4 in The Sakri Canals Irrigation Rules, 1952
4.
An application for a Kharif season lease -(a)May be made only in respect of a compact block of land bounded by field bandhs not less than nine inches high;(b)Shall be signed by occupiers of not less than 60 per cent, of the irrigable rice area in such block; and(c)Shall be submitted not later than 10th June, or on such later date as may be sanctioned by the Divisional Canal Officer.Leases
