Section 93 in Goa Co-operative Societies Rules, 2003
93. Sealing of other packets.
(1)The Presiding Officer shall then make into separate packets,-(i)the marked copy of the list of voters;(ii)the unused ballot papers;(iii)the cover containing the tendered ballot papers and the list of the tendered ballot papers;(iv)the list of challenged votes; and(v)any other papers directed by the Returning Officer to be kept in a sealed packet.(2)Each such packet shall be sealed with the seal of the Presiding Officer and of those polling agents present, who may desire to affix their seals thereon.
