Himachal Pradesh High Court
State Of H.P. vs . Bakshi Ram on 11 September, 2025
Author: Virender Singh
Bench: Virender Singh
State of H.P. vs. Bakshi Ram .
Cr. Appeal No.463 of 2011 11.09.2025 Present: Mr. Mohinder Zharaick and Mr. H.S. Rawat, Additional Advocates General, with Mr. Rohit Sharma and Ms. Ranjna Patial, Deputy Advocates General, for the appellant/State.
Ms. Himani Verma, Advocate, for the respondent.
Memo of appearance filed. Service is complete.
In view of persuasive submissions made by learned counsel for the respondent, the case is ordered to be taken up on 18.09.2025, for presence of the respondent.
(Virender Singh) Judge September 11, 2025 (subhash) ::: Downloaded on - 11/09/2025 21:32:26 :::CIS