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[Cites 0, Cited by 1] [Section 419] [Entire Act]

NCT Delhi - Subsection

Section 419(1) in The Delhi Municipal Corporation Act, 1957

(1)The Commissioner may give public notice of his intention to declare that in any area specified in the notice no person shall use any premises for any of the purpose referred to in sub-section (1) of section 417, which may be specified in such notice.