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State of Gujarat - Section

Section 20 in The Gujarat Diseases of Animals (Control) Act, 1963

20. Duty of a person in charge to isolate infective animals.

- Every owner, or person in charge of an animal which he has reason to believe to be affected with a scheduled disease shall keep it in an enclosed space separate from animals not so affected.Explanation: - "Enclosed space" for the purposes of this section means any place, enclosed in such manner, and situated at such distance, as effectively to prevent any animal affected with a scheduled disease from coming into contact with any animal not so affected.