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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(b) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(b)to prepare a plan for the maintenance of both distributories and medium drains within its area of operation at the end of each crop seasons and execute the maintenance works with the funds of the Committee from time to time [subject to such terms and conditions as may be prescribed] [Added by Act No. 39 of 2005, dated 8.11.2005.];