Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(ff) in Indian Telegraph Rules, 1951

(ff)"Party line connection" is a telephone connection where 2 or more parties share in a common line to a departmental exchange;