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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(1)(c) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973

(c)the use by an agriculturist of land held by him, or part thereof, for grazing;