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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Tamilnadu - Subsection

Section 59(1)(f) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(f)waste of the funds or properties of the institution or the wrongful application of such funds or properties for purposes unconnected with the institution;