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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(iii) in General Statutes of the Dr. M.G.R. Medical University

(iii)A motion directing the Governing Council the Standing Academic Board, a Faculty, a Board of Studies or any Committee to review or reconsider its decision or recommendation and to report at a subsequent meeting of the Senate.