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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(1)(j) in The Central Motor Vehicles Rules, 1989

(j)[ proof of citizenship; [Inserted by GSR 276(E), dated 10.4.2007 (w.e.f. 10.4.2007).]