Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(ii) in The Ajmer Tenancy and Land Records Act, 1950 (ii)grove-land, pasture-land, bir, or land, covered by water, used for the purpose of growing singhara or other produce, or
