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[Cites 0, Cited by 0] [Section 32A(3)] [Section 32A] [Entire Act]

State of West Bengal - Subsection

Section 32A(3)(d) in The West Bengal Panchayat Act, 1973

(d)the Artha O Parikalpana Upa-Samiti shall have [the leader of the recognised political party in opposition having largest number of members in the Gram Panchayat and] [Inserted by W.B. Act No. 8 of 2010, dated 13.5.2010.] the Sanchalaks elected in the manner as mentioned in sub-section (4), as members of the Upa-Samiti and shall have no other member referred to in clause (b) of sub-section (3);