Section 76(1) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973
(1)Whenever in the opinion of the State Government the continued existence of any authority constituted under this Act is unnecessary or undesirable, the State Government may, by notification, declare, that such authority shall be dissolved from such date as may be specified therein and the authority shall stand dissolved accordingly.
