Rajasthan High Court - Jodhpur
Om Prakash Ril vs State Of Rajasthan on 25 August, 2022
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR (1) S.B. Criminal Misc(Pet.) No. 2214/2022 Om Prakash Ril
----Petitioner Versus State Of Rajasthan
----Respondent Connected With (2) S.B. Criminal Misc(Pet.) No. 2391/2022 Sunny Ril
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Ram Niwas For Respondent(s) : Mr. S.K.Bhati, PP JUSTICE DINESH MEHTA Order 25/08/2022 The matters were listed at S.No.187 to 188 of the daily cause list.
Till rising of the Court, the matters could not be called out/taken for consideration; the matters are, thus, adjourned for six weeks.
Interim order(s) shall continue till then.
(DINESH MEHTA),J 187-188-akansha/-
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