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Calcutta High Court

Commissioner Of Income Tax (Large Tax ... vs M/S. Century Plyboards (India) Ltd on 31 July, 2018

Author: Aniruddha Bose

Bench: Aniruddha Bose, Amitabha Chatterjee

ORDER SHEET                       GA No.1141 of 2017
                                   ITAT No.129 of 2017
                                    GA No.1140 of 2017
                      IN THE HIGH COURT AT CALCUTTA
                            Special Jurisdiction [Income Tax]
                                      ORIGINAL SIDE


     COMMISSIONER OF INCOME TAX (LARGE TAX PAYERS UNIT), KOLKATA
                   Versus
     M/S. CENTURY PLYBOARDS (INDIA) LTD.

         BEFORE:
     The Hon'ble JUSTICE ANIRUDDHA BOSE
     The Hon'ble JUSTICE AMITABHA CHATTERJEE
     Date : 31st July, 2018.
                                                         Mr.Aniket Mitra, Adv.
                                                            ..for Appellant.
                                                         Mr. J.P. Khaitan, Sr.Adv.
                                                         Ms. Swapana Das, Adv.
                                                         Mr. Siddharth Das, Adv.
                                                             ..for Respondent.

The Court:-There is a delay of 92 days in filing the appeal. GA No.1140 of 2017 is an application for condonation of delay.

We have gone through the application for condonation of delay, registered as GA No.1140 of 2017 and we are satisfied that there was sufficient cause for which the appeal could not be filed within the prescribed time. We, accordingly, condone the delay and allow the application being GA No.1140 of 2017.

The appeal and the stay petition shall be listed in the Monthly List of August, 2018.

(ANIRUDDHA BOSE, J.) (AMITABHA CHATTERJEE, J.) nm