Calcutta High Court
Commissioner Of Income Tax (Large Tax ... vs M/S. Century Plyboards (India) Ltd on 31 July, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose, Amitabha Chatterjee
ORDER SHEET GA No.1141 of 2017
ITAT No.129 of 2017
GA No.1140 of 2017
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction [Income Tax]
ORIGINAL SIDE
COMMISSIONER OF INCOME TAX (LARGE TAX PAYERS UNIT), KOLKATA
Versus
M/S. CENTURY PLYBOARDS (INDIA) LTD.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE AMITABHA CHATTERJEE
Date : 31st July, 2018.
Mr.Aniket Mitra, Adv.
..for Appellant.
Mr. J.P. Khaitan, Sr.Adv.
Ms. Swapana Das, Adv.
Mr. Siddharth Das, Adv.
..for Respondent.
The Court:-There is a delay of 92 days in filing the appeal. GA No.1140 of 2017 is an application for condonation of delay.
We have gone through the application for condonation of delay, registered as GA No.1140 of 2017 and we are satisfied that there was sufficient cause for which the appeal could not be filed within the prescribed time. We, accordingly, condone the delay and allow the application being GA No.1140 of 2017.
The appeal and the stay petition shall be listed in the Monthly List of August, 2018.
(ANIRUDDHA BOSE, J.) (AMITABHA CHATTERJEE, J.) nm