Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24C] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24C(iii) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(iii)to consider and pass resolution on the annual report, the annual accounts and audit report thereon, if any;