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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(14) in Rajasthan Para-medical Council Regulations, 2014

(14)Where the Division of candidate falls short by one mark in the aggregate, he/ she shall be awarded one grace mark provided such candidate passes both in theory and practical examination separately without looking into consideration award of any grace mark.