Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 58 in The Orissa Excise Rules, 1965 58. Scale of such compensation. - Such grant shall be made under the same conditions as grant of expenses under the rules referred to in Clause (b) of Rule 56 and shall be subject to the maximum limit prescribed by those rules for the grant of expenses.Chapter-VIII Appeals
