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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1)(i) in The Orissa State Aid to Industries Act, 1978

(i)the State Government is satisfied that it is necessary in the interest of the State to promote the development of such industry and the industry cannot be established without the grant of assistance; and