Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 248] [Entire Act] State of Rajasthan - Subsection Section 248(4) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (4)The amendments to the rules shall come into force on their publication in the Bulletin until otherwise specified.(k)House Committee
