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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2)(e) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

(e)to accompany juvenile or children where ever possible, from the office of the Board to observation home, special home, children's home or fit person, as the case may be;